Sheo Baran & Another vs State Of U.P.
2016 Latest Caselaw 2597 ALL

Citation : 2016 Latest Caselaw 2597 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Sheo Baran & Another vs State Of U.P. on 13 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL REVISION No. - 615 of 1997
 

 
Revisionist :- Sheo Baran & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Prem Prakash,Lalji Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Abhai Kumar, J.

Case called out in the revised list.

Counsel for the revisionist is present.

Let notices be issued to the revisionists.

The C.J.M. Kanpur Dehat is directed to get the notice served upon revisionists - Sheo Baran and Kamlesh through concerned police station and submit its report within six weeks.

List thereafter.

Order Date :- 13.5.2016

Vinod.

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