Aman Gupta vs State Of U.P.
2016 Latest Caselaw 2595 ALL

Citation : 2016 Latest Caselaw 2595 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Aman Gupta vs State Of U.P. on 13 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38384 of 2014
 

 
Applicant :- Aman Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vineet Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Even in the third round, learned Counsel Sri Vineet Pandey is not present.

Learned A.G.A. may file counter-affidavit within a week.

List after 2 weeks.

Order Date :- 13.5.2016

Irshad

(Kaushal Jayendra Thaker)

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