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Baij Nath vs State Of U.P.
2016 Latest Caselaw 2594 ALL

Citation : 2016 Latest Caselaw 2594 ALL
Judgement Date : 13 May, 2016

Allahabad High Court
Baij Nath vs State Of U.P. on 13 May, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL REVISION No. - 644 of 1997
 

 
Revisionist :- Baij Nath
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Kameshwar Singh
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Abhai Kumar, J.

On the request of Sri Krishna Kant Upadhaya, holding brief of Sri Sri Kameshwar Singh, counsel for the revisionist, the case is passed over for the day.

Order Date :- 13.05.2016.

Vinod.

 

 

 
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