P.P.N. Memorial Society vs U.P. Export Corporation Ltd.
2016 Latest Caselaw 2591 ALL

Citation : 2016 Latest Caselaw 2591 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

P.P.N. Memorial Society vs U.P. Export Corporation Ltd. on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 204 of 2010
 

 
Revisionist :- P.P.N. Memorial Society
 
Opposite Party :- U.P. Export Corporation Ltd.
 
Counsel for Revisionist :- Dhiraj Srivastava,B.K. Srivastava
 
Counsel for Opposite Party :- Anoop Trivedi
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Dhiraj Srivastava, learned counsel for revisionist.

Order Date :- 13.5.2016

Pravin

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