Citation : 2016 Latest Caselaw 2590 ALL
Judgement Date : 13 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39048 of 2014 Applicant :- Ilias And Another Opposite Party :- State Of U.P. Counsel for Applicant :- S.P. Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Kaushal Jayendra Thaker,J.
Counter affidavit filed today is taken on record.
The case was called out in the 5th round. No one appears on behalf of the applicant.
List in the next cause list.
In the meantime, learned counsel for the applicant may file rejoinder affidavit.
Order Date :- 13.5.2016
IB
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