Momin vs State Of U.P.
2016 Latest Caselaw 2588 ALL

Citation : 2016 Latest Caselaw 2588 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Momin vs State Of U.P. on 13 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41544 of 2014
 

 
Applicant :- Momin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kuldeep Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Learned Counsel for the applicant does not want to argue the matter before this Court.

List the matter in December, 2016, as there is no urgency.

Order Date :- 13.5.2016

Irshad

(Kaushal Jayendra Thaker)

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