Dinesh Tyagi vs Chandra Prakash Gupta (H.U.F.) ...
2016 Latest Caselaw 2587 ALL

Citation : 2016 Latest Caselaw 2587 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Dinesh Tyagi vs Chandra Prakash Gupta (H.U.F.) ... on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 85 of 2010
 

 
Revisionist :- Dinesh Tyagi
 
Opposite Party :- Chandra Prakash Gupta (H.U.F.) And Others
 
Counsel for Revisionist :- A.K. Gupta
 
Counsel for Opposite Party :- Himanshu Tiwari,M.K. Gupta
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list in the next cause list.

Order Date :- 13.5.2016

Pravin

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