Dayanand vs State Of U.P.
2016 Latest Caselaw 2586 ALL

Citation : 2016 Latest Caselaw 2586 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Dayanand vs State Of U.P. on 13 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5028 of 2014
 

 
Applicant :- Dayanand
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Vashisth
 
Counsel for Opposite Party :- Govt. Advocate,V.K. Singh Chandel
 

 
Hon'ble Kaushal Jayendra Thaker,J.

This is second bail application. The first bail application No.33899 of 2012 was rejected on 3.9.2013.

The accused is in Jail since 10.7.2012.

Learned Counsel for the applicant does not wish to argue the matter, hence list the matter only after December, 2016.

Order Date :- 13.5.2016

Irshad

(Kaushal Jayendra Thaker)

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