Citation : 2016 Latest Caselaw 2584 ALL
Judgement Date : 13 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38029 of 2015 Applicant :- Tota Ram Opposite Party :- State Of U.P. Counsel for Applicant :- Rajendra Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Kaushal Jayendra Thaker,J.
The case is passed over for the day.
Order Date :- 13.5.2016
IB
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