Smt. Hemlata Pandey vs State & Ors.
2016 Latest Caselaw 2582 ALL

Citation : 2016 Latest Caselaw 2582 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Smt. Hemlata Pandey vs State & Ors. on 13 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL REVISION No. - 17 of 1997
 

 
Revisionist :- Smt. Hemlata Pandey
 
Opposite Party :- State & Ors.
 

 
Hon'ble Abhai Kumar, J.

Notice issued to the revisionist not returned with the report.

Issue notice again to the revisionist - Smt. Hemlata Pandey.

The Chief Judicial Magistrate, Kanpur Nagar is directed to get the notice served upon the revisionist through the concerned police station and submit report within six week.

List after six weeks.

Order Date :- 13.5.2016

Vinod.

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