Lalit Kumar vs Smt. Savitri And Others
2016 Latest Caselaw 2580 ALL

Citation : 2016 Latest Caselaw 2580 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Lalit Kumar vs Smt. Savitri And Others on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 80 of 2010
 
Revisionist :- Lalit Kumar
 
Opposite Party :- Smt. Savitri And Others
 
Counsel for Revisionist :- Vishnu Gupta
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this revision.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

4. Certify this judgment to the lower Court immediately.

Order Date :- 13.5.2016

Pravin

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