Smt. Ram Kumari vs Nagar Maha Palika Now Nagar Nigam ...
2016 Latest Caselaw 2578 ALL

Citation : 2016 Latest Caselaw 2578 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Smt. Ram Kumari vs Nagar Maha Palika Now Nagar Nigam ... on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 206 of 2010
 

 
Revisionist :- Smt. Ram Kumari
 
Opposite Party :- Nagar Maha Palika Now Nagar Nigam Kanpur & Others
 
Counsel for Revisionist :- Apurva Hajela
 
Counsel for Opposite Party :- Anil Tiwari,Saurabh Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Apurva Hajela, learned counsel for revisionist.

Order Date :- 13.5.2016

Pravin

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