Mustkeem vs State Of U.P.
2016 Latest Caselaw 2576 ALL

Citation : 2016 Latest Caselaw 2576 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Mustkeem vs State Of U.P. on 13 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39207 of 2014
 

 
Applicant :- Mustkeem
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Adesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Counter affidavit filed today is taken on record.

The case was called out in the 5th round. No one appears on behalf of the applicant.

List in the next cause list.

In the meantime, learned counsel for the applicant may file rejoinder affidavit.

Order Date :- 13.5.2016

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