Citation : 2016 Latest Caselaw 2575 ALL
Judgement Date : 13 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37402 of 2015 Applicant :- Madan Opposite Party :- State Of U.P. Counsel for Applicant :- Sushil Kumar Shukla,Raj Kumar Dhama Counsel for Opposite Party :- G.A.,Sunil Kumar Dubey Hon'ble Kaushal Jayendra Thaker,J.
Learned Counsel for the applicant prays for and is granted time to file rejoinder-affidavit.
List this case only after rejoinder-affidavit is filed.
Order Date :- 13.5.2016
Irshad
(Kaushal Jayendra Thaker)
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