Umesh Kumar @ Fekan Ram vs State Of U.P.
2016 Latest Caselaw 2574 ALL

Citation : 2016 Latest Caselaw 2574 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Umesh Kumar @ Fekan Ram vs State Of U.P. on 13 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39677 of 2015
 

 
Applicant :- Umesh Kumar @ Fekan Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raja Singh,Vinod Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Two weeks' time is granted to file rejoinder-affidavit as the State has filed counter-affidavit today.

Order Date :- 13.5.2016

Irshad

(Kaushal Jayendra Thaker)

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