Shahid vs State Of U.P.
2016 Latest Caselaw 2573 ALL

Citation : 2016 Latest Caselaw 2573 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Shahid vs State Of U.P. on 13 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31146 of 2015
 

 
Applicant :- Shahid
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajendra Kumar Pandey,Ramanuj Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

This is an application seeking bail in the year 2015.

Learned counsel for the applicant is not willing to argue this case.

List this matter in the month of December, 2016.

Learned counsel for the applicant had requested that the Court may fix some early date.

At about 3.00 PM, it appears that the learned counsel for the applicant has not appeared even in the 8th round of revised list. Hence the earlier order stands remain same.

The matter be listed in month of July 2016, as it appears that there is no urgency in the matter.

Order Date :- 13.5.2016

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