Amit Kumar Patel vs State Of U.P.
2016 Latest Caselaw 2572 ALL

Citation : 2016 Latest Caselaw 2572 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Amit Kumar Patel vs State Of U.P. on 13 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18685 of 2015
 

 
Applicant :- Amit Kumar Patel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sriprakash Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

To be heard along with Criminal Misc. Bail Application No.33274 of 2014.

Learned Counsel for the applicant may file his rejoinder-affidavit to the counter-affidavit filed by the State Government, if he so chooses.

List in the next cause list along with Criminal Misc. Bail Application No.33274 of 2014.

Order Date :- 13.5.2016

Irshad

(Kaushal Jayendra Thaker)

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