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Mahesh Master @ Mahesh Khangar vs State Of U.P.
2016 Latest Caselaw 2571 ALL

Citation : 2016 Latest Caselaw 2571 ALL
Judgement Date : 13 May, 2016

Allahabad High Court
Mahesh Master @ Mahesh Khangar vs State Of U.P. on 13 May, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23924 of 2015
 

 
Applicant :- Mahesh Master @ Mahesh Khangar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinay Kumar Singh,Rajesh Kumar Singh,Ray Sahab Yadav
 
Counsel for Opposite Party :- Govt. Advocate,G.S.Chauhan,Harish Chandra Mishra
 

 
Hon'ble Kaushal Jayendra Thaker,J.

The case is passed over on the illness slip of Shri G.S.Chauhan, learned counsel for the complainant.

List in the next cause list.

Order Date :- 13.5.2016

IB

 

 

 
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