Upendra Yadav vs State Of U.P.
2016 Latest Caselaw 2570 ALL

Citation : 2016 Latest Caselaw 2570 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Upendra Yadav vs State Of U.P. on 13 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33125 of 2015
 

 
Applicant :- Upendra Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Srivastava,Akhilendra Yadav,Ali Hasan,Rahul Kumar Pandey,Shashank Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Pradeep Kumar
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Learned Counsel for the applicant wants adjournment.

The case is adjourned.

Order Date :- 13.5.2016

Irshad

(Kaushal Jayendra Thaker)

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