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Ajeet Pal Singh vs State Of U.P.
2016 Latest Caselaw 2568 ALL

Citation : 2016 Latest Caselaw 2568 ALL
Judgement Date : 13 May, 2016

Allahabad High Court
Ajeet Pal Singh vs State Of U.P. on 13 May, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36650 of 2015
 

 
Applicant :- Ajeet Pal Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S. S. Rajput
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

The case was called out in the 7th round. No one appears on behalf of the applicant.

Learned AGA is present. He may file counter affidavit within two weeks. Rejoinder affidavit may be filed within a week thereafter.

List thereafter.

Order Date :- 13.5.2016

IB

 

 

 
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