Ravinder Talwar vs State Of U.P. And Another
2016 Latest Caselaw 2564 ALL

Citation : 2016 Latest Caselaw 2564 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Ravinder Talwar vs State Of U.P. And Another on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 4715 of 2004
 

 
Revisionist :- Ravinder Talwar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Samit Gopal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Question is whether, "Chairman, Nagar Palika is a public servant or not?"

2. Counsel for revisionist prays for sometime to prepare the matter.

3. List on 27.05.2016.

Order Date :- 13.5.2016

Pravin

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