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Marjad vs Murti Devi And Anr.
2016 Latest Caselaw 2563 ALL

Citation : 2016 Latest Caselaw 2563 ALL
Judgement Date : 13 May, 2016

Allahabad High Court
Marjad vs Murti Devi And Anr. on 13 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 349 of 2016
 

 
Appellant :- Marjad
 
Respondent :- Murti Devi And Anr.
 
Counsel for Appellant :- Krishna Nand Rai,Arvind Kumar Rai
 
Counsel for Respondent :- Virendra Kumar Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, put up this case as fresh on 20.5.2016.

Order Date :- 13.5.2016

Sanjeev

 

 

 
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