Shyam Sunder Pandey vs State Of U.P. & Another
2016 Latest Caselaw 2562 ALL

Citation : 2016 Latest Caselaw 2562 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Shyam Sunder Pandey vs State Of U.P. & Another on 13 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 669 of 2000
 

 
Revisionist :- Shyam Sunder Pandey
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- A.P. Tiwari,S.S.Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri S.S. Tripathi, learned counsel for revisionist.

Order Date :- 13.5.2016

Pravin

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