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Brijendra Sharma vs State Of U.P. & Others
2016 Latest Caselaw 2560 ALL

Citation : 2016 Latest Caselaw 2560 ALL
Judgement Date : 13 May, 2016

Allahabad High Court
Brijendra Sharma vs State Of U.P. & Others on 13 May, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 667 of 2000
 

 
Revisionist :- Brijendra Sharma
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Ashok Bhatnagar
 
Counsel for Opposite Party :- Govt. Advocate,Devendra Dahma
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Ashok Bhatnagar, learned counsel for revisionist.

Order Date :- 13.5.2016

Pravin

 

 

 
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