Citation : 2016 Latest Caselaw 2559 ALL
Judgement Date : 13 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 1352 of 2003 Revisionist :- Girraj Kishore Sharma Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- J.J. Munir Counsel for Opposite Party :- Govt.Advocate,Raj Singh Hon'ble Sudhir Agarwal,J.
As requested by Sri J.J. Munir, learned counsel for revisionist, case is passed over for the day.
Order Date :- 13.5.2016
Pravin
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