Smt. Shanti Devi & Another vs Smt. Mahadevi (Since Deceased) & ...
2016 Latest Caselaw 2557 ALL

Citation : 2016 Latest Caselaw 2557 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Smt. Shanti Devi & Another vs Smt. Mahadevi (Since Deceased) & ... on 13 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1093 of 2006
 

 
Appellant :- Smt. Shanti Devi & Another
 
Respondent :- Smt. Mahadevi (Since Deceased) & Others
 
Counsel for Appellant :- Pradeep Chandra
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present for the appellants.

Heard learned counsel for the respondents.

Seen the ordersheet, specially order dated 20.1.2016. It appears appropriate that one more opportunity of hearing should be afforded to the appellants side for placing their arguments in this admitted appeal.

List this case on 20th July, 2016 as unlisted.

Order Date :- 13.5.2016

Sanjeev

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