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Smt. Buddho Devi vs Naresh Kumar And Another
2016 Latest Caselaw 2556 ALL

Citation : 2016 Latest Caselaw 2556 ALL
Judgement Date : 13 May, 2016

Allahabad High Court
Smt. Buddho Devi vs Naresh Kumar And Another on 13 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 149 of 2016
 

 
Appellant :- Smt. Buddho Devi
 
Respondent :- Naresh Kumar And Another
 
Counsel for Appellant :- Nipun Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Issue notice on delay condonation application. Steps within 15 days by both ways.

List after service of notice.

It is made clear that neither this appeal has been admitted nor any interim order/stay order has been passed in it.

Order Date :- 13.5.2016

Sanjeev

 

 

 
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