Suresh Chandra Tripathi vs Vijay Kumar Dwivedi
2016 Latest Caselaw 2548 ALL

Citation : 2016 Latest Caselaw 2548 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Suresh Chandra Tripathi vs Vijay Kumar Dwivedi on 13 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1510 of 2014
 

 
Appellant :- Suresh Chandra Tripathi
 
Respondent :- Vijay Kumar Dwivedi
 
Counsel for Appellant :- S.C.Tripathi
 
Counsel for Respondent :- Anil Kumar Mishra,K.K.Tewari
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the illness slip of Sri S.C. Tripathi, learned counsel for the appellant.

On the request of learned counsel for the respondent, list this case on 2nd July, 2016 peremptorily.

Order Date :- 13.5.2016

Sanjeev

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