Surya Prakash Bhargava vs Smt. Kanta Devi And Another
2016 Latest Caselaw 2533 ALL

Citation : 2016 Latest Caselaw 2533 ALL
Judgement Date : 12 May, 2016

Allahabad High Court

Surya Prakash Bhargava vs Smt. Kanta Devi And Another on 12 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 486 of 2016
 

 
Appellant :- Surya Prakash Bhargava
 
Respondent :- Smt. Kanta Devi And Another
 
Counsel for Appellant :- Mithilesh Kumar Tiwari,Vikas Rastogi
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up as fresh on 8th July, 2016.

Order Date :- 12.5.2016

Sanjeev

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