Ramashraya vs Gram Sabha And 4 Ors.
2016 Latest Caselaw 2532 ALL

Citation : 2016 Latest Caselaw 2532 ALL
Judgement Date : 12 May, 2016

Allahabad High Court

Ramashraya vs Gram Sabha And 4 Ors. on 12 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 148 of 2016
 

 
Appellant :- Ramashraya
 
Respondent :- Gram Sabha And 4 Ors.
 
Counsel for Appellant :- Nand Lal Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up as fresh on 25th July, 2016.

Order Date :- 12.5.2016

Sanjeev

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