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Surjeet vs State Of U.P.
2016 Latest Caselaw 2529 ALL

Citation : 2016 Latest Caselaw 2529 ALL
Judgement Date : 12 May, 2016

Allahabad High Court
Surjeet vs State Of U.P. on 12 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 306 of 2016
 

 
Appellant :- Surjeet
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sarvjeet Kumar,Sharad Sharma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Ref:- Delay Condonation Application No.154331 of 2016.

Counter affidavit  may be filed within  two weeks.

List immediately  thereafter.

Order Date :- 12.5.2016

G.S

 

 

 
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