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Shiv Swaroop And 2 Others vs State Of U.P. And Another
2016 Latest Caselaw 2509 ALL

Citation : 2016 Latest Caselaw 2509 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Shiv Swaroop And 2 Others vs State Of U.P. And Another on 11 May, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 14668 of 2016
 

 
Applicant :- Shiv Swaroop And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Issue notice to opposite party no.2.

The learned counsel for the opposite parties may file counter affidavit within four weeks.  Rejoinder affidavit, if any,  may be filed within two weeks thereafter.

List on 4.7.2016.

Order Date :- 11.5.2016

IB

(Kaushal Jayendra Thaker,J)

 

 

 
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