Jai Karan vs State Of U.P. & Others
2016 Latest Caselaw 2507 ALL

Citation : 2016 Latest Caselaw 2507 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Jai Karan vs State Of U.P. & Others on 11 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 20065 of 1997
 

 
Petitioner :- Jai Karan
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.P. Singh
 
Counsel for Respondent :- C.S.C.,D.K. Mishra,Pradeep Gupta
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Put up on 12.05.2016.

Order Date :- 11.5.2016

Pravin

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