Mukeem And 3 Others vs The State Of U.P.
2016 Latest Caselaw 2500 ALL

Citation : 2016 Latest Caselaw 2500 ALL
Judgement Date : 11 May, 2016

Allahabad High Court

Mukeem And 3 Others vs The State Of U.P. on 11 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 4210 of 2015
 

 
Appellant :- Mukeem And 3 Others
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Ashutosh Yadav,Abhilasha Singh,S. Lal
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

List after summer vacation.

Order Date :- 11.5.2016

G.S

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