Citation : 2016 Latest Caselaw 2452 ALL
Judgement Date : 10 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- CIVIL REVISION No. - 424 of 2015 Revisionist :- Ram Kali And 6 Ors. Opposite Party :- Rajendra Chauhan And 5 Ors. Counsel for Revisionist :- Vatsala Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Interim order, if any, is extended till the next date of listing.
Order Date :- 10.5.2016
Sanjeev
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