Khemkaran (Since Deceased) And 4 ... vs Sadhan Sahkari Samiti Ltd. And 4 ...
2016 Latest Caselaw 2448 ALL

Citation : 2016 Latest Caselaw 2448 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Khemkaran (Since Deceased) And 4 ... vs Sadhan Sahkari Samiti Ltd. And 4 ... on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 134 of 2016
 

 
Appellant :- Khemkaran (Since Deceased) And 4 Ors.
 
Respondent :- Sadhan Sahkari Samiti Ltd. And 4 Ors.
 
Counsel for Appellant :- Abrar Ahmad Siddiqui
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

List this case on 10th August, 2016 for hearing on the point of admission of second appeal.

Order Date :- 10.5.2016

Sanjeev

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