Keshav Yadav vs Udaie And Another
2016 Latest Caselaw 2447 ALL

Citation : 2016 Latest Caselaw 2447 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Keshav Yadav vs Udaie And Another on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 266 of 2016
 

 
Appellant :- Keshav Yadav
 
Respondent :- Udaie And Another
 
Counsel for Appellant :- Ram Chandra Yadav
 
Counsel for Respondent :- Ranjeet Asthana
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case on 8th August, 2016 for hearing on the point of admission of second appeal.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 10.5.2016

Sanjeev

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