Innar vs Phoolwasi @ Pushpawaas
2016 Latest Caselaw 2445 ALL

Citation : 2016 Latest Caselaw 2445 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Innar vs Phoolwasi @ Pushpawaas on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 327 of 2016
 

 
Appellant :- Innar
 
Respondent :- Phoolwasi @ Pushpawaas
 
Counsel for Appellant :- Sudhanshu Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case on 09th August, 2016 for hearing on the point of admission of second appeal.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 10.5.2016

Sanjeev

Download the LatestLaws.com Mobile App