Dr. Iqbal Library And Reading Room ... vs Mohd. Ibrahim And 4 Others
2016 Latest Caselaw 2436 ALL

Citation : 2016 Latest Caselaw 2436 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Dr. Iqbal Library And Reading Room ... vs Mohd. Ibrahim And 4 Others on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 542 of 2014
 

 
Revisionist :- Dr. Iqbal Library And Reading Room Assoc. And Anr.
 
Opposite Party :- Mohd. Ibrahim And 4 Others
 
Counsel for Revisionist :- Virender Singh,Atul Yadav,Himanshu Mishra,Ravi Kant
 
Counsel for Opposite Party :- Mohd.Shoeb Khan
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 10.5.2016

Sanjeev

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