Vishwanath (Since Deceased) & ... vs Sarju & Others
2016 Latest Caselaw 2434 ALL

Citation : 2016 Latest Caselaw 2434 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Vishwanath (Since Deceased) & ... vs Sarju & Others on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 983 of 2005
 

 
Appellant :- Vishwanath (Since Deceased) & Others
 
Respondent :- Sarju & Others
 
Counsel for Appellant :- Alok Kumar Yadav
 
Counsel for Respondent :- Sanjai Agrawal,Ajai Yadav,Ajay Yadav,B.K. Dwivedi,B.K.Dwivedi,I N Singh,I.N. Singh,I.R. Singh,Ravi Sinha,S.S. Pal,S.S.Pal,Sanjeev Agarwal,Sanjeev Agrawal,Vinod Dwivedi
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 10.5.2016

Sanjeev

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