Mohd. Arif And 4 Ors. vs Smt. Razda Begum And 12 Ors.
2016 Latest Caselaw 2433 ALL

Citation : 2016 Latest Caselaw 2433 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Mohd. Arif And 4 Ors. vs Smt. Razda Begum And 12 Ors. on 10 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 271 of 2016
 

 
Appellant :- Mohd. Arif And 4 Ors.
 
Respondent :- Smt. Razda Begum And 12 Ors.
 
Counsel for Appellant :- Pradeep Kumar
 
Counsel for Respondent :- Rajesh Kumar Verma
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 10.5.2016

Sanjeev

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