Citation : 2016 Latest Caselaw 2432 ALL
Judgement Date : 10 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- CIVIL REVISION No. - 100 of 2015 Revisionist :- Mahilal Singh And 4 Others Opposite Party :- Beenu Trivedi And 7 Others Counsel for Revisionist :- Faneesh Mishra,Om Veer Babu Counsel for Opposite Party :- Rajeev Lochan Shulka,Sunil Kumar Dwivedi Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Interim order, if any, is extended till the next date of listing.
Order Date :- 10.5.2016
Sanjeev
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