Nepal Bent Bansyther vs Forest Kanjr Vetar And & Others
2016 Latest Caselaw 2430 ALL

Citation : 2016 Latest Caselaw 2430 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Nepal Bent Bansyther vs Forest Kanjr Vetar And & Others on 10 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Case :- WRIT - C No. - 38476 of 1993
 
Petitioner :- Nepal Bent Bansyther
 
Respondent :- Forest Kanjr Vetar And & Others
 
Counsel for Petitioner :- 
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Issue notice to the petitioner to engage another counsel.

List thereafter.

Order Date :- 10.5.2016

Pravin

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