Jamiluddin And 7 Others vs Hafij Saiduddin And 12 Others
2016 Latest Caselaw 2409 ALL

Citation : 2016 Latest Caselaw 2409 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Jamiluddin And 7 Others vs Hafij Saiduddin And 12 Others on 9 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 949 of 2013
 

 
Appellant :- Jamiluddin And 7 Others
 
Respondent :- Hafij Saiduddin And 12 Others
 
Counsel for Appellant :- S.C. Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 9.5.2016

Sanjeev

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