Veer Singh vs Sharan Veer Singh
2016 Latest Caselaw 2407 ALL

Citation : 2016 Latest Caselaw 2407 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Veer Singh vs Sharan Veer Singh on 9 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 345 of 2004
 

 
Appellant :- Veer Singh
 
Respondent :- Sharan Veer Singh
 
Counsel for Appellant :- Pradeep Kumar
 
Counsel for Respondent :- Kamla Misra,Vikash Chandra Tewari
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 9.5.2016

Sanjeev

Download the LatestLaws.com Mobile App