Shiv Kumar vs Senior Superintendent Of Police & ...
2016 Latest Caselaw 2406 ALL

Citation : 2016 Latest Caselaw 2406 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Shiv Kumar vs Senior Superintendent Of Police & ... on 9 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 20383 of 2016
 

 
Petitioner :- Shiv Kumar
 
Respondent :- Senior Superintendent Of Police & 2 Others
 
Counsel for Petitioner :- Anurag Bhatt
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 16.5.2016, as fresh.

Order Date :- 9.5.2016

G.S

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