Shivli Naz @ Shivali vs State Of U.P. & 5 Others
2016 Latest Caselaw 2404 ALL

Citation : 2016 Latest Caselaw 2404 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Shivli Naz @ Shivali vs State Of U.P. & 5 Others on 9 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 19844 of 2016
 

 
Petitioner :- Shivli Naz @ Shivali
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Suresh Dhar Dwivedi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Notice on behalf of respondent Nos. 1,2 and 3 has been accepted by learned Government Advocate.

Issue notice to respondent No.4, 5 and 6 at an early date.

List on 27.5.2016.

Order Date :- 9.5.2016

G.S

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