Smt. Ranjana Kumari vs State Of U.P. & 2 Others
2016 Latest Caselaw 2403 ALL

Citation : 2016 Latest Caselaw 2403 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Smt. Ranjana Kumari vs State Of U.P. & 2 Others on 9 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 18917 of 2016
 

 
Petitioner :- Smt. Ranjana Kumari
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Krishna Murari Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Notice on behalf of respondent Nos. 1 and 2 has been accepted by learned Government Advocate.

Issue notice to respondent No.3 returnable at an early date.

List on 26.5.2016.

Order Date :- 9.5.2016

G.S

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