Awadesh Pandey & Another vs State Of U.P. & 4 Others
2016 Latest Caselaw 2401 ALL

Citation : 2016 Latest Caselaw 2401 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Awadesh Pandey & Another vs State Of U.P. & 4 Others on 9 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 20478 of 2016
 

 
Petitioner :- Awadesh Pandey & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Shreesh Bahadur Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Notice on behalf of respondent Nos. 1 to 4 has been accepted by learned Government Advocate.

Issue notice to respondent No.5 returnable at an early date.

Counter affidavit, if any, may be filed within two weeks.

List on 25.5.2016..

Order Date :- 9.5.2016

G.S

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