Surendra And Another vs Kiran Bala And 15 Ors.
2016 Latest Caselaw 2399 ALL

Citation : 2016 Latest Caselaw 2399 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Surendra And Another vs Kiran Bala And 15 Ors. on 9 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 370 of 2016
 

 
Appellant :- Surendra And Another
 
Respondent :- Kiran Bala And 15 Ors.
 
Counsel for Appellant :- Udayan Nandan,Shashi Nandan
 
Counsel for Respondent :- Hemant Kumar Dubey
 

 
Hon'ble Pramod Kumar Srivastava,J.

Sri Hemant Kumar Dubey, Advocate has filed power on behalf of respondent nos, 2,3,4,5,7, and 8 is taken on record.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case on 20th July, 2016 as fresh.

Order Date :- 9.5.2016

Sanjeev

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